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Union of India - Section

Section 37 in The Petroleum Rules, 2002

37. Petroleum in bulk on barges and flats

.-Petroleum in bulk shall not be transported in a barge or flat unless the barge or flat is self propelled or is in tow of or otherwise, attended by, a steamer or tug and carrier-
(a)at least four fire extinguishers suitable for extinguishing oil fires and a covered sand box, on deck, containing at least 0.20 cubic metres of dry sand;
(b)a suitable hammer of non-sparking metal; and
(c)a red flag.