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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2)(c) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(c)expenditure on religious, educational and charitable purposes including donations to other trusts or religious institutions or patients consistent with the objects of the Devasthan Trust or as provided or authorised by or under the provisions of this Act;