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State of Bihar - Section

Section 64 in Bengal Embankment Act, 1882

64. Period included in the last section, what to include.

- The period fixed in any order under the Section last preceding may include also years previous to the commencement of this Act:Provided that in such case the total sum mentioned in the said Section shall be calculated by adding the amounts actually expended before the making of such order to the estimate of expenses to be incurred during the rest of the period included in such orders.