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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 86(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)The disciplinary authority in respect of any enrolled member of the Force for the purpose of imposing any particular punishment or the passing of any disciplinary order shall be the authority specified in this behalf in Schedule—III in whose administrative control the member is serving and shall include any authority superior to such authority.