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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(c) in The Appellate Side Rules of The High Court at Calcutta

(c)to make recommendations -
(i)for confirmation of Assistant District Judges and Munsifs,
(ii)for allowing Munsifs to cross Efficiency Bars,
(iii)for appointment to the Selection Grade posts of Assistant District Judges;