Calcutta High Court (Appellete Side)
Dhrendra Duari vs The Chairman on 6 August, 2021
Author: Debangsu Basak
Bench: Debangsu Basak
(Through Video Conference) 06.08.2021
serial no. 10 Dd WPA 12269 of 2021 Dhrendra Duari Vs. The Chairman, The West Bengal State Electricity Distribution Company Limited & Ors.
None appears for the parties. The Court is informed that none of the parties submitted any details for sending the video link.
List the writ petition under the same heading on September 27, 2021.
(Debangsu Basak, J.)