Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Karnataka - Subsection Section 10(1)(a) in Karnataka Special Tax on Entry of Certain Goods Act, 2004 (a)fails to pay, within the time allowed any tax assessed or any penalty imposed on him under this Act, or