Supreme Court - Daily Orders
Antrix Corporation Limited vs The Assistant Commissioner Of ... on 28 February, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.801 COURT NO.11 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2349-2352/2010
ANTRIX CORPORATION LIMITED Appellant(s)
VERSUS
THE ASSISTANT COMMISSIONER OF
COMMERCIAL TAXES(ENFORCEMENT) & ORS. Respondent(s)
IA No. 49068/25 -For clarification/directions
[ GROUP MATTER ]
Date : 28-02-2025 This matter was mentioned today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Appellant(s) : Mr. Shyam Gopal, AOR(mentioned by)
For Respondent(s) :Mr. D. L. Chidananda, AOR
Mr. Gurmeet Singh Makker, AOR
Mr. Aakarshan Aditya, AOR
Mr. E. C. Agrawala, AOR
Mr. M. P. Devanath, AOR
UPON mentioning the Court made the following
O R D E R
List in the week commencing 24th March, 2025.
(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by INDU MARWAH Date: 2025.02.28 16:59:36 IST Reason: