Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Antrix Corporation Limited vs The Assistant Commissioner Of ... on 28 February, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.801                              COURT NO.11                 SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   2349-2352/2010


     ANTRIX CORPORATION LIMITED                                          Appellant(s)

                                                     VERSUS

     THE ASSISTANT COMMISSIONER OF
     COMMERCIAL TAXES(ENFORCEMENT) & ORS.                                Respondent(s)

     IA No. 49068/25 -For clarification/directions

     [ GROUP MATTER ]

     Date : 28-02-2025                 This matter was mentioned today.

     CORAM :
                             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                             HON'BLE MR. JUSTICE MANOJ MISRA


     For Appellant(s) : Mr. Shyam Gopal, AOR(mentioned by)

     For Respondent(s) :Mr. D. L. Chidananda, AOR
                        Mr. Gurmeet Singh Makker, AOR
                        Mr. Aakarshan Aditya, AOR
                        Mr. E. C. Agrawala, AOR
                        Mr. M. P. Devanath, AOR

                              UPON mentioning the Court made the following
                                                 O R D E R

List in the week commencing 24th March, 2025.

(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by INDU MARWAH Date: 2025.02.28 16:59:36 IST Reason: