Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(3) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(3)A punishment Book shall be maintained by the Superintendent, who shall record full particulars of the punishments inflicted by him together with the nature of offence, the names of the offenders and the number of previous, punishments awarded to them.