Jammu & Kashmir High Court
Dr. Vinod Kumar Gandotra vs Vinay Kumar Gandotra on 23 September, 2019
Author: Rajesh Bindal
Bench: Rajesh Bindal
Sr. No. 78
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CM No. 6788/2019
in WP (C) No. 2307/2019
Dr. Vinod Kumar Gandotra ...Applicant(s)
Through :- Petitioner present in person.
v/s
Vinay Kumar Gandotra ...Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
::: : ORDER
CM No. 6788/2019
Prayer made in the application is for filing of registered cover for the service of respondent.
The next date of hearing in the main petition is fixed for 27.11.2019.
Applicant may furnish registered cover in the Registry within one week and thereafter, service of the respondent be effected.
Application is disposed of.
(RAJESH BINDAL) JUDGE Jammu 23.09.2019 SUNIL-I SUNIL KUMAR 2019.09.24 11:18 I attest to the accuracy and integrity of this document