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Jammu & Kashmir High Court

Dr. Vinod Kumar Gandotra vs Vinay Kumar Gandotra on 23 September, 2019

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                                                                      Sr. No. 78

                               HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU

                                                                    CM No. 6788/2019
                                                                    in WP (C) No. 2307/2019


           Dr. Vinod Kumar Gandotra                                            ...Applicant(s)

                                           Through :- Petitioner present in person.


                                                       v/s


           Vinay Kumar Gandotra                                               ...Respondent(s)

                                           Through :- None.

             Coram:            HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
             ::: :                                     ORDER
CM No. 6788/2019

Prayer made in the application is for filing of registered cover for the service of respondent.

The next date of hearing in the main petition is fixed for 27.11.2019.

Applicant may furnish registered cover in the Registry within one week and thereafter, service of the respondent be effected.

Application is disposed of.

(RAJESH BINDAL) JUDGE Jammu 23.09.2019 SUNIL-I SUNIL KUMAR 2019.09.24 11:18 I attest to the accuracy and integrity of this document