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[Cites 0, Cited by 0] [Section 10(17A)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(17A)(i) in The Income Tax Act, 1961

(i)in pursuance of any award instituted in the public interest by the Central Government or any State Government or instituted by any other body and approved by the Central Government in this behalf; or