Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 129 in The M.P. Registration Rules, 1939 129. Applications for inspection, search or copies. - All applications for inspection, search or copies (including copies of reasons for refusal to register) shall be made in writing.
