Himachal Pradesh High Court
Satya Devi & Anr. vs . Beli Ram & Ors. on 25 February, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Satya Devi & Anr. Vs. Beli Ram & Ors.
RSA No. 557/2008.
25.02.2022 Present: Mr. Shivam Gautam, Advocate, vice counsel for the appellants.
Mr. Rajesh Mandhotra, Advocate, for respondents No. 4 to 8 and 10.
CMP(M) No. 331/2021 As prayed for by learned vice counsel for the applicants, list on 17th March, 2022.
(Chander Bhusan Barowalia) Judge 25th February, 2022 (raman) ::: Downloaded on - 25/02/2022 20:12:39 :::CIS