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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(4)(b) in Annamalai University Act, 2013

(b)to issue all notice convening meetings of the Syndicate, the Academic Council, the Faculties, the Boards of Studies, the Boards of Examiners and of any Committee appointed by the authorities of the University;