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[Cites 0, Cited by 0] [Section 227] [Entire Act]

Bengal Presidency - Subsection

Section 227(c) in Police Regulations, Bengal , 1943

(c)If the property saved from a wreck is "salved property," the police shall not take the property out of the possession of the salvers, but shall ascertain from them the nature of the property and report the matter for the orders of the Magistrate or the Deputy Conservator, as the case may be.