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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1) in Tamil Nadu Town Panchayat Establishment (Punishment and Appeal) Rules, 1988

(1)Against any order of the appointing authority imposing a penalty after following the procedure prescribed in rule 16, an appeal shall lie to the, Director of Town Panchayats, Madras.