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Union of India - Section

Section 8 in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009

8. Sitting hours of the Appellate Tribunal.

- Subject to any order made by the Chairperson, the sitting hours of the Appellate Tribunal shall ordinarily be from 10.30 AM. to 1.30 P.M. and from 2.30 P.M. to 4.00 P.M.:Provided that the Bench of the Appellate Tribunal may extend its sitting as it deems fit.