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State of Gujarat - Section

Section 84 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

84. Appointment of Pro-Vice-Chancellor.

- Where as soon as practicable after the commencement of this Act, the State Government decides to fill the office of the Pro-Vice-Chancellor is appointed under Section 83 and on such terms and conditions as the State Government thinks fit.