Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Rajasthan - Subsection Section 41(ii) in Rajasthan Petroleum State and Subordinate Service Rules, 2012 (ii)The Rajasthani Civil Services (Classification, Control and Appeal)-Rules, 1958, as amended from time to time;
