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Delhi High Court - Orders

Vinod Kumar Gupta And Ors vs Monitoring Committee Mcd And Ors on 20 April, 2022

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                            $~109
                            *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +       W.P.(C) 7481/2019
                                    VINOD KUMAR GUPTA AND ORS                            ..... Petitioners
                                                       Through: None

                                                       versus

                                    MONITORING COMMITTEE MCD AND ORS ..... Respondents
                                                       Through: Mr. B.S. Mathur, Advocate for
                                                       respondent No.1

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                       ORDER

% 20.04.2022

1. Present none for the petitioners.

2. List on 17.01.2023.

MANOJ KUMAR OHRI, J APRIL 20, 2022 na Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:26.04.2022 13:06:33