Delhi High Court - Orders
Vinod Kumar Gupta And Ors vs Monitoring Committee Mcd And Ors on 20 April, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~109
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7481/2019
VINOD KUMAR GUPTA AND ORS ..... Petitioners
Through: None
versus
MONITORING COMMITTEE MCD AND ORS ..... Respondents
Through: Mr. B.S. Mathur, Advocate for
respondent No.1
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 20.04.2022
1. Present none for the petitioners.
2. List on 17.01.2023.
MANOJ KUMAR OHRI, J APRIL 20, 2022 na Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:26.04.2022 13:06:33