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Delhi High Court - Orders

Progress Rail Locomotive Inc. ... vs Deputy Commissioner Of Income-Tax ... on 8 September, 2021

Author: Manmohan

Bench: Manmohan, Navin Chawla

                              $~9-15
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    W.P.(C) 12405/2019 & CM APPL. 50660/2019
                                   PROGRESS RAIL LOCOMOTIVE INC.
                                   (FORMERLY ELECTRO MOTIVE DIESEL INC.)        ..... Petitioner
                                                Through Mr. Arvind P. Datar, Sr. Adv.
                                                        with Mr.Sumit Mangal, Mr.Saksham
                                                        Singhal, Advs.
                                                versus

                                   DEPUTY COMMISSIONER OF INCOME-TAX
                                   (INTERNATIONAL TAXATION), CIRCLE - NOIDA
                                   & ORS.                                  ..... Respondents
                                                Through Mr.Sunil Agarwal, Sr. Standing
                                                        Counsel with Mr.Tushar Gupta,
                                                        Advocate and Mr. Samarth
                                                        Chaudhari, Advocate.

                                                            AND
                              10
                              +    W.P.(C) 12406/2019 & CM APPL. 50662/2019

                                   PROGRESS RAIL LOCOMOTIVE INC.
                                   (FORMERLY ELECTRO MOTIVEDIESEL INC.)        ..... Petitioner
                                                Through Mr. Arvind P. Datar, Sr. Adv.
                                                        with Mr.Sumit Mangal, Mr.Saksham
                                                        Singhal, Advs.
                                                versus

                                   DEPUTY COMMISSIONER OF INCOME-TAX
                                   (INTERNATIONAL TAXATION),CIRCLE-NOIDA
                                   & ORS.                                    ..... Respondents
                                                Through   Mr.Sunil Agarwal, Sr. Standing
                                                          Counsel with Mr.Tushar Gupta,
                                                          Advocate and Mr. Samarth
                                                          Chaudhari, Advocate.
                                                        AND


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:09.09.2021
08:12:26
                               11
                              +    W.P.(C) 12407/2019 & CM APPL. 50664/2019

                                   PROGRESS RAIL LOCOMOTIVE INC.
                                   (FORMERLY ELECTRO MOTIVE DIESEL INC.)        ..... Petitioner
                                                Through Mr. Arvind P. Datar, Sr. Adv.
                                                        with Mr.Sumit Mangal, Mr.Saksham
                                                        Singhal, Advs.

                                                   versus

                                   DEPUTY COMMISSIONER OF INCOME-TAX
                                   INTERNATIONAL TAXATION), CIRCLE - NOIDA
                                   & ORS.                                  ..... Respondents
                                               Through  Mr.Sunil Agarwal, Sr. Standing
                                                        Counsel with Mr.Tushar Gupta,
                                                        Advocate and Mr. Samarth
                                                        Chaudhari, Advocate.

                                                            AND
                              12
                              +    W.P.(C) 12408/2019 & CM APPL. 50666/2019

                                   PROGRESS RAIL LOCOMOTIVE INC
                                   (FORMERLY ELECTRO MOTIVE)                ..... Petitioner
                                                Through Mr. Arvind P. Datar, Sr. Adv.
                                                        with Mr.Sumit Mangal, Mr.Saksham
                                                        Singhal, Advs.
                                                versus

                                   DEPUTY COMMISSIONER OF INCOME TAX
                                   (INTERNATIONAL TAXATION),CIRCLE-NOIDA
                                   & ORS.                                  ..... Respondents
                                                Through Mr.Sunil Agarwal, Sr. Standing
                                                        Counsel with Mr.Tushar Gupta,
                                                        Advocate and Mr. Samarth
                                                        Chaudhari, Advocate.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:09.09.2021
08:12:26
                                                             AND
                              13
                              +    W.P.(C) 12409/2019 & CM APPL. 50668/2019

                                   PROGRESS RAIL LOCOMOTIVE INC.
                                   (FORMERLY ELECTRO MOTIVE DIESEL INC.)        ..... Petitioner
                                                Through Mr. Arvind P. Datar, Sr. Adv.
                                                        with Mr.Sumit Mangal, Mr.Saksham
                                                        Singhal, Advs.
                                                versus

                                   DEPUTY COMMISSIONER OF INCOME-TAX
                                   (INTERNATIONAL TAXATION), CIRCLE - NOIDA
                                   & ORS.                                  ..... Respondents
                                                Through Mr.Sunil Agarwal, Sr. Standing
                                                        Counsel with Mr.Tushar Gupta,
                                                        Advocate and Mr. Samarth
                                                        Chaudhari, Advocate.

                                                            AND
                              14
                              +    W.P.(C) 12410/2019 & CM APPL. 50670/2019

                                   PROGRESS RAIL LOCOMOTIVE INC.
                                   (FORMERLY ELECTRO MOTIVE DIESEL INC.) ..... Petitioner
                                                Through Mr. Arvind P. Datar, Sr. Adv.
                                                        with Mr.Sumit Mangal, Mr.Saksham
                                                        Singhal, Advs.
                                                versus

                                   DEPUTY COMMISSIONER OF INCOME-TAX
                                   INTERNATIONAL TAXATION), CIRCLE - NOIDA
                                   & ORS.                                   ..... Respondents
                                               Through   Mr.Sunil Agarwal, Sr. Standing
                                                         Counsel with Mr.Tushar Gupta,
                                                         Advocate and Mr. Samarth
                                                         Chaudhari, Advocate.
                                                       WITH


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:09.09.2021
08:12:26
                               15
                              +     W.P.(C) 12411/2019 & CM APPL. 50672/2019

                                    PROGRESS RAIL LOCOMOTIVE INC.
                                    (FORMERLY ELECTRO MOTIVE DIESEL INC.) ..... Petitioner
                                                 Through Mr. Arvind P. Datar, Sr. Adv.
                                                         with Mr.Sumit Mangal, Mr.Saksham
                                                         Singhal, Advs.
                                                 versus

                                    DEPUTY COMMISSIONER OF INCOME-TAX
                                    (INTERNATIONAL TAXATION), CIRCLE - NOIDA
                                    & ORS.                                   ..... Respondents
                                                  Through Mr.Sunil Agarwal, Sr. Standing
                                                          Counsel with Mr.Tushar Gupta,
                                                          Advocate and Mr. Samarth
                                                          Chaudhari, Advocate.
                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE NAVIN CHAWLA
                                            ORDER

% 08.09.2021 The hearing has been done by way of video conferencing. Heard in part.

List the matters for consideration of stay applicat ion t omorrow i.e. 09th September, 2021.

The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.

MANMOHAN, J NAVIN CHAWLA, J SEPTEMBER 8, 2021/AS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:09.09.2021 08:12:26