Delhi High Court - Orders
Progress Rail Locomotive Inc. ... vs Deputy Commissioner Of Income-Tax ... on 8 September, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~9-15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12405/2019 & CM APPL. 50660/2019
PROGRESS RAIL LOCOMOTIVE INC.
(FORMERLY ELECTRO MOTIVE DIESEL INC.) ..... Petitioner
Through Mr. Arvind P. Datar, Sr. Adv.
with Mr.Sumit Mangal, Mr.Saksham
Singhal, Advs.
versus
DEPUTY COMMISSIONER OF INCOME-TAX
(INTERNATIONAL TAXATION), CIRCLE - NOIDA
& ORS. ..... Respondents
Through Mr.Sunil Agarwal, Sr. Standing
Counsel with Mr.Tushar Gupta,
Advocate and Mr. Samarth
Chaudhari, Advocate.
AND
10
+ W.P.(C) 12406/2019 & CM APPL. 50662/2019
PROGRESS RAIL LOCOMOTIVE INC.
(FORMERLY ELECTRO MOTIVEDIESEL INC.) ..... Petitioner
Through Mr. Arvind P. Datar, Sr. Adv.
with Mr.Sumit Mangal, Mr.Saksham
Singhal, Advs.
versus
DEPUTY COMMISSIONER OF INCOME-TAX
(INTERNATIONAL TAXATION),CIRCLE-NOIDA
& ORS. ..... Respondents
Through Mr.Sunil Agarwal, Sr. Standing
Counsel with Mr.Tushar Gupta,
Advocate and Mr. Samarth
Chaudhari, Advocate.
AND
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:09.09.2021
08:12:26
11
+ W.P.(C) 12407/2019 & CM APPL. 50664/2019
PROGRESS RAIL LOCOMOTIVE INC.
(FORMERLY ELECTRO MOTIVE DIESEL INC.) ..... Petitioner
Through Mr. Arvind P. Datar, Sr. Adv.
with Mr.Sumit Mangal, Mr.Saksham
Singhal, Advs.
versus
DEPUTY COMMISSIONER OF INCOME-TAX
INTERNATIONAL TAXATION), CIRCLE - NOIDA
& ORS. ..... Respondents
Through Mr.Sunil Agarwal, Sr. Standing
Counsel with Mr.Tushar Gupta,
Advocate and Mr. Samarth
Chaudhari, Advocate.
AND
12
+ W.P.(C) 12408/2019 & CM APPL. 50666/2019
PROGRESS RAIL LOCOMOTIVE INC
(FORMERLY ELECTRO MOTIVE) ..... Petitioner
Through Mr. Arvind P. Datar, Sr. Adv.
with Mr.Sumit Mangal, Mr.Saksham
Singhal, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX
(INTERNATIONAL TAXATION),CIRCLE-NOIDA
& ORS. ..... Respondents
Through Mr.Sunil Agarwal, Sr. Standing
Counsel with Mr.Tushar Gupta,
Advocate and Mr. Samarth
Chaudhari, Advocate.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:09.09.2021
08:12:26
AND
13
+ W.P.(C) 12409/2019 & CM APPL. 50668/2019
PROGRESS RAIL LOCOMOTIVE INC.
(FORMERLY ELECTRO MOTIVE DIESEL INC.) ..... Petitioner
Through Mr. Arvind P. Datar, Sr. Adv.
with Mr.Sumit Mangal, Mr.Saksham
Singhal, Advs.
versus
DEPUTY COMMISSIONER OF INCOME-TAX
(INTERNATIONAL TAXATION), CIRCLE - NOIDA
& ORS. ..... Respondents
Through Mr.Sunil Agarwal, Sr. Standing
Counsel with Mr.Tushar Gupta,
Advocate and Mr. Samarth
Chaudhari, Advocate.
AND
14
+ W.P.(C) 12410/2019 & CM APPL. 50670/2019
PROGRESS RAIL LOCOMOTIVE INC.
(FORMERLY ELECTRO MOTIVE DIESEL INC.) ..... Petitioner
Through Mr. Arvind P. Datar, Sr. Adv.
with Mr.Sumit Mangal, Mr.Saksham
Singhal, Advs.
versus
DEPUTY COMMISSIONER OF INCOME-TAX
INTERNATIONAL TAXATION), CIRCLE - NOIDA
& ORS. ..... Respondents
Through Mr.Sunil Agarwal, Sr. Standing
Counsel with Mr.Tushar Gupta,
Advocate and Mr. Samarth
Chaudhari, Advocate.
WITH
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:09.09.2021
08:12:26
15
+ W.P.(C) 12411/2019 & CM APPL. 50672/2019
PROGRESS RAIL LOCOMOTIVE INC.
(FORMERLY ELECTRO MOTIVE DIESEL INC.) ..... Petitioner
Through Mr. Arvind P. Datar, Sr. Adv.
with Mr.Sumit Mangal, Mr.Saksham
Singhal, Advs.
versus
DEPUTY COMMISSIONER OF INCOME-TAX
(INTERNATIONAL TAXATION), CIRCLE - NOIDA
& ORS. ..... Respondents
Through Mr.Sunil Agarwal, Sr. Standing
Counsel with Mr.Tushar Gupta,
Advocate and Mr. Samarth
Chaudhari, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 08.09.2021 The hearing has been done by way of video conferencing. Heard in part.
List the matters for consideration of stay applicat ion t omorrow i.e. 09th September, 2021.
The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J SEPTEMBER 8, 2021/AS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:09.09.2021 08:12:26