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State of Maharashtra - Section

Section 187 in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

187. Grants for Plan Schemes.

- The State Government shall pay to each Zilla Parishad every year in such manner, and to such extent, as it may determine, grants for such works and development schemes relating to any subject enumerated in the District List as are included in the Development Plan of the State.