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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(6) in The Orissa Medical Registration Rules, 1965

(6)An elector, whose name is borne on the final electoral roll and who is desirous of recording votes, shall mark the voting paper issued to him, with a single cross X (and no other mark) in the proper column against the name or names of the candidate or candidates (not exceeding the number of members to be elected) for whom he intends to vote and no elector shall record more than one vote or put more than one cross X, mark against the name of any one candidate. A voting paper on which a vote or votes are marked otherwise than by a cross X as laid down in this sub-rule, or on which more than one such cross mark or other kind of mark is put against the name of any one candidate shall be rejected.