Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 33 in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953 33. The Office of the Chairman, Leather Industries Development Corporation of Andhra Pradesh Limited, Hyderabad.
