Section 33(11)(d) in First Statutes of the Jai Narayan Vyas University Jodhpur

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State of Rajasthan - Subsection

Section 33(11)(d) in First Statutes of the Jai Narayan Vyas University Jodhpur

(d)building or acquiring a suitable house for his/her residence including the cost of the site or repaying any outstanding amount on account of the loan expressly taken for this purpose or reconstructing, or making additions or alterations to a house already owned or acquired by a subscriber,

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State of Rajasthan - Subsection

Section 33(11)(d) in First Statutes of the Jai Narayan Vyas University Jodhpur