Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Section 30B] [Entire Act] State of Punjab - Subsection Section 30B(2) in Northern India Canal and Drainage Act, 1873 (2)[ The Divisional Canal Officer may after considering the objections and suggestions, if any, approve, modify or reject scheme.
