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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Rajasthan - Subsection

Section 85(3) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(3)The Returning Officer shall keep in safe custody until the commencement of the counting of votes all covers containing postal ballot papers received by him.Part - VIIIAppointment of Members and Election of Chairperson