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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(ff) in The Delhi Metro Airport Express Line, General Rules, 2010

(ff)"Delhi Metro Airport Express Line employee" means an employee duly qualified, possessing a valid certificate of competency and nominated to undertake and perform the duties entrusted to him;