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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(2)(m) in Haryana Tax on Luxuries Act, 1994

(m)the manner of hading over the tobacco at superdari to any person for safe custody as required under the second proviso to sub-section (5) of section 12;