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State of Himachal Pradesh - Section

Section 13 in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

13. Officers of the Cluster University.

- The following shall be the officers of the Cluster University, namely:-
(a)the Chancellor;
(b)the Vice-Chancellor;
(c)the Finance Officer;
(d)the Registrar;
(e)the Controller of Examinations; and
(f)such other persons as may be declared by the Statutes to be the officers of the Cluster University.