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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(vi) in The Bihar Fish Jalkar Management Act, 2006

(vi)[ Breeding and Transportation of Big head and foreign Mangur and other prohibited fishes by Ministry of Agriculture, Government of India from time to time will remain prohibited.] [Added by Bihar Act 13, 2007.]