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State of Punjab - Section

Section 23 in The Punjab Apartment Ownership Rules, 1995

23. Staff. - The Board may engage either on full time or part time or on contract basis such number of persons as it determines for the administration, management, maintenance, repair and replacement of the property and the common areas and the facilities on such terms and conditions as it may decide and the Board may also recruit such other persons on such terms and conditions as it may determine. [Sections 20 and 38(2)(e).]