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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(5) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(5)The District Registrar shall call for and collect the original license along with all duplicates issued by him and shall issue an amended license after making any changes in the District Register kept by him, if necessary.