Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 68 in The Bombay Dentists Rules, 1951

68.

Certified copies of entries in the register in the following form may be issued to any one on payment of the fee prescribed in that behalf in rule 73:-Office of the BombayState Dental Council, Bombay.No.Certified to be a true copy of the entry in Part A/Part B of the register of dentists relating to the following person, namely:-
Name Address Date of registration Qualification
       
DateRegistrarN. B. - This certified copy remains evidence of registration only until the publication of the printed dentists register for 19................................It is not, nor must it be used as, evidence of the identity of the holder with the person named therein.