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Bombay Presidency - Section
Section 68 in The Bombay Dentists Rules, 1951
68.
Certified copies of entries in the register in the following form may be issued to any one on payment of the fee prescribed in that behalf in rule 73:-Office of the BombayState Dental Council, Bombay.No.Certified to be a true copy of the entry in Part A/Part B of the register of dentists relating to the following person, namely:-| Name | Address | Date of registration | Qualification |