Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Kerala - Subsection Section 36(2) in Mahatma Gandhi University Act 1985 (2). The Academic Council may propose to the Syndicate the draft of any Statute for consideration and such draft shall be considered by the syndicate at is next meeting.
