Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67A(8)] [Section 67A] [Entire Act] State of Madhya Pradesh - Subsection Section 67A(8)(ii) in The M.P. Factories Rules, 1962 (ii)A permanent register in Form 9-A duly signed by the occupier or manager shall be maintained giving the following particulars :