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[Cites 0, Cited by 0] [Section 137A(4)] [Section 137A] [Entire Act]

State of West Bengal - Subsection

Section 137A(4)(d) in New Town, Kolkata Development Authority Act, 2007

(d)the words "political party" shall mean a political party as defined in clause (f) of section 2 of the Representation of the People Act, 1951.