Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(1) in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013 (1)Every state Sports Association registered by Registrar under this Act shall be entitled to apply for affiliation by Bihar State Sports Council.
