Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 52 in Punjab Urban Planning and Development Building Rules, 2018 52. Relaxation. - The Government may relax any of the provisions of these rules for reasons to be recorded in writing in respect of any class or category of cases.
