Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 67 in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998 67. The Commission shall be entitled to pass appropriate orders as it thinks fit after giving an opportunity of hearing to the parties.
