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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(ii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(ii)" [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.]" means the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] appointed under Section 27;