Section 7 in The Depositories (Appeal To Securities Appellate Tribunal) Rules, 2000
7.
/428G.S.R. 143(E), dates 18th Feburary, 2000- In exercise of the powers conferred by section 24 read with section 23-A, of the Depositories Act, 1996 (22 of 1996), the Central Government hereby makes the following rules, namely:-
