Supreme Court - Daily Orders
M/S B. R. Arora And Associates Private ... vs Airports Authority Of India on 8 November, 2019
ITEM NO.89 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SURINDER S. RATHI
Petition(s) for Special Leave to Appeal (C) No(s). 17941/2019
M/S B. R. ARORA AND ASSOCIATES PRIVATE LIMITED Petitioner(s)
VERSUS
AIRPORTS AUTHORITY OF INDIA Respondent(s)
Date : 08-11-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Amrendra Kumar Mehta, AOR
For Respondent(s) Mr. Aakash Choudhary,Adv.
Mr. Navdeep Jain,Adv.
Mr. Nikilesh Ramachandran, AOR
UPON hearing the counsel the Court made the following
O R D E R
Appearance: Ld. Counsel is not present on behalf of the petitioner.
Ld. Counsel is present on behalf of respondent.
Four weeks’ time, as a last chance is given to sole respondent to file the counter affidavit. After expiry of four weeks, the matter be processed for listing before the Hon'ble Court under the rules.
Signature Not Verified SURINDER S. RATHI Digitally signed by MADHU GROVER Date: 2019.11.14 16:40:59 IST Reason: Registrar MG