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[Cites 0, Cited by 0] [Section 19A(2)] [Section 19A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19A(2)(c) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(c)an Alternative Investment Fund registered under these regulations or a Venture Capital Fund registered under the SEBI (Venture Capital Funds) Regulations, 1996.