Chattisgarh High Court
Malgujar Lahre vs State Of Chhattisgarh on 2 December, 2024
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HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 647 of 2021
Parmeshwar Prasad Jaiswal versus State of Chhattisgarh
WPS/2812/2023,WPS/1814/2021,WPS/2206/2021,WPS/2255/2021,WPS/
2476/2021,WPS/2557/2021,WPS/3137/2021,WPS/3831/2021,WPS/
3835/2021,WPS/3850/2021,WPS/2930/2021,WPS/4141/2021,WPS/
4980/2021,WPS/2367/2021,WPS/5983/2021,WPS/6659/2021,WPS/
416/2022,WPS/1739/2022,WPS/5143/2023,WPS/4111/2021
Order Sheet
02/12/2024 Mr. Ishan Verma, Mr. C. Jayant K. Rao, Mr. Akath
Kumar Yadav, Mr. Saket Pandey, Ms. Deeksha Gouraha
and Ms. Monika Thakur, Advocates for respective
petitioners.
Mr. S. P. Kale, Addl. A. G. for the State.
Mr. H. S. Ahluwalia, Advocate for respondent No. 3 in
WPS No. 2930 of 2021.
Learned State counsel prays for and is granted 12 weeks' time to file reply in these matters.
Call these matters after 12 weeks.
Sd/-
(Rakesh Mohan Pandey) Judge Ajinkya