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State of Tamilnadu - Section

Section 56 in Regulations of the Tamil Nadu Agricultural University

56. For covering personal expenses during travel on transfer, daily allowance shall be paid to the employee according to the regulations governing the payment of daily allowance. A fractional half-daily allowance to the point of embarking and disembarking shall be allowed to cover extra charges of port-rage in the case travel by bus and train, provided that only one half daily allowance will be paid if the embarkation and disembarkation take place within a day or within a block of 24 hours.