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[Cites 0, Cited by 1] [Section 55(1)] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(1)(c) in The Punjab Co-operative Societies Act, 1961

(c)between the society or its committee and any past committee, any officer, agent or employee; or any past officer, past agent or past employee or the nominee, heirs or legal representatives of any deceased officer, deceased agent, or deceased employee of the society; or