Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(7) in Maharashtra Factories Rules, 1963

(7)The hot fettling of steel casting by means of a flux injected burner or air torch and the de-seaming of metal.