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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(7)(g) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(g)"Local Authority" means a municipal corporation, nagar panchayat, municipal council, district panchayat, gram panchayat, notified area committee or cantonment board constituted under relevant local authority law;