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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(6A) in Telangana Excise Act, 1968

(6A)[ "Corporation" means the [Telangana State] [Inserted by Act No.17 of 2006.] Beverages Corporation Limited, Hyderabad;]